Supreme Court - Daily Orders
S. Jeevanantham vs State By Inspector Of Police on 6 September, 2019
Bench: Deepak Gupta, Aniruddha Bose
ITEM NO.29 COURT NO.13 SECTION II-C
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
SPECIAL LEAVE PETITION (CRIMINAL) Diary No(s). 28085/2019
(Arising out of impugned final judgment and order dated 14-11-2018
in CRLOP No. 15221/2009 and CRLOP No. 15222/2009 passed by the High
Court Of Judicature At Madras)
S. JEEVANANTHAM & ANR. Petitioner(s)
VERSUS
STATE BY INSPECTOR OF POLICE Respondent(s)
(FOR I.R. and IA No.120401/2019-CONDONATION OF DELAY IN FILING and
IA No.120402/2019-EXEMPTION FROM FILING O.T. )
Date : 06-09-2019 These matters were called on for hearing today.
CORAM : HON'BLE MR. JUSTICE DEEPAK GUPTA
HON'BLE MR. JUSTICE ANIRUDDHA BOSE
For Petitioner(s) Mr. P. Soma Sundaram, AOR
For Respondent(s)
UPON hearing the counsel the Court made the following
O R D E R
In view of letter circulated by learned counsel for the petitioners, list the matter on 04.11.2019.
(MEENAKSHI KOHLI) (RENU KAPOOR)
COURT MASTER COURT MASTER
Signature Not Verified
Digitally signed by
MEENAKSHI KOHLI
Date: 2019.09.07
12:29:06 IST
Reason: