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Supreme Court - Daily Orders

S. Jeevanantham vs State By Inspector Of Police on 6 September, 2019

Bench: Deepak Gupta, Aniruddha Bose

     ITEM NO.29                                    COURT NO.13                    SECTION II-C

                                     S U P R E M E C O U R T O F            I N D I A
                                             RECORD OF PROCEEDINGS

     SPECIAL LEAVE PETITION (CRIMINAL) Diary No(s). 28085/2019

     (Arising out of impugned final judgment and order dated 14-11-2018
     in CRLOP No. 15221/2009 and CRLOP No. 15222/2009 passed by the High
     Court Of Judicature At Madras)

     S. JEEVANANTHAM & ANR.                                                       Petitioner(s)

                                                          VERSUS

     STATE BY INSPECTOR OF POLICE                      Respondent(s)
     (FOR I.R. and IA No.120401/2019-CONDONATION OF DELAY IN FILING and
     IA No.120402/2019-EXEMPTION FROM FILING O.T. )

     Date : 06-09-2019                     These matters were called on for hearing today.

     CORAM :                               HON'BLE MR. JUSTICE DEEPAK GUPTA
                                           HON'BLE MR. JUSTICE ANIRUDDHA BOSE

     For Petitioner(s)                     Mr. P. Soma Sundaram, AOR

     For Respondent(s)

                              UPON hearing the counsel the Court made the following

                                                       O R D E R

In view of letter circulated by learned counsel for the petitioners, list the matter on 04.11.2019.




     (MEENAKSHI KOHLI)                                                        (RENU KAPOOR)
       COURT MASTER                                                           COURT MASTER




Signature Not Verified

Digitally signed by
MEENAKSHI KOHLI
Date: 2019.09.07
12:29:06 IST
Reason: