Rajasthan High Court - Jodhpur
Ramesh Chandra vs Raj State Road Transport Cor on 30 August, 2018
Author: P.K. Lohra
Bench: P.K. Lohra
HIGH COURT OF JUDICATURE FOR RAJASTHAN
JODHPUR
S.B. Civil Writ No. 12424/2018
Ramesh Chandra
----Petitioner
Versus
Raj State Road Transport Cor. & Anr.
----Respondent
For Petitioner(s) : Mr. Sushil Solanki
HON'BLE MR. JUSTICE P.K. LOHRA
Order 30/08/2018 Issue notice.
Mr. Suniel Purohit accepts notice for the respondents and prays for time.
List on 12.09.2018.
(P.K. LOHRA),J Bharti/28 Powered by TCPDF (www.tcpdf.org)