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Rajasthan High Court - Jodhpur

Ramesh Chandra vs Raj State Road Transport Cor on 30 August, 2018

Author: P.K. Lohra

Bench: P.K. Lohra

                                          HIGH COURT OF JUDICATURE FOR RAJASTHAN
                                                          JODHPUR

                                                       S.B. Civil Writ No. 12424/2018

                                   Ramesh Chandra
                                                                                          ----Petitioner
                                                                   Versus
                                   Raj State Road Transport Cor. & Anr.
                                                                                        ----Respondent


                                   For Petitioner(s)        :   Mr. Sushil Solanki




                                                 HON'BLE MR. JUSTICE P.K. LOHRA

Order 30/08/2018 Issue notice.

Mr. Suniel Purohit accepts notice for the respondents and prays for time.

List on 12.09.2018.

(P.K. LOHRA),J Bharti/28 Powered by TCPDF (www.tcpdf.org)