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[Cites 0, Cited by 0] [Section 11(4)] [Section 11] [Entire Act]

State of Meghalaya - Subsection

Section 11(4)(a) in Meghalaya Shops and Establishment Act, 2003

(a)By sickness, accident, or authorise leave including authorised holidays, not exceeding ninety days in the aggregate for all three; or