Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 8(4)] [Section 8] [Entire Act] State of Odisha - Subsection Section 8(4)(b) in The Orissa Shops and Commercial Establishments Act, 1956 (b)the registers that shall be maintained in an establishment for the purpose of securing compliance with the provisions of this section.