Section 52 in The M.P. Bhumi Vikas Rules, 1984

[Cites 0, Cited by 0] [Entire Act]

State of Madhya Pradesh - Section

Section 52 in The M.P. Bhumi Vikas Rules, 1984

52. Distance from Electric Lines.

(1)No verandah, balcony or the like shall be allowed to be erected or re-erected or any additions or alterations made to a building within the distance quoted below in accordance with the current Indian Electricity Rules and its amendments from time to time between the building and any overhead electric supply line :-

		Vertically Metre	Horizontally Metre
(a)	Low and Medium voltage lines and service lines.	2.5	1.2
(b)	High voltage lines up to and including 33000 volts.	3.7	1.2
(c)	Extra high voltage lines beyond 33000 volts.	(See Note)

Note. - For building close to extra high voltage lines beyond 33000 volts clear horizontal corridor of 15 metres, or as specified in the latest version of the Indian Electricity Rules shall be provided.

(2)The minimum clearance specified in sub-rule (1) above shall be measured from the maximum sag for vertical clearance and from maximum deflection due to wind pressure for horizontal clearance.

Legal Document View

Unlock Advanced Research with PRISMAI

State of Madhya Pradesh - Section

Section 52 in The M.P. Bhumi Vikas Rules, 1984

52. Distance from Electric Lines.