Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Jharkhand - Section Section 26 in The Bihar School Examination Board Regulations, 1964 26. Disposal of answer books. - Answer-books of candidate shall be preserved for three months from the date of the publication of results of the examination concerned.
