Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 4] [Entire Act] Bombay Presidency - Section Section 3 in Bombay Lotteries (Control and Tax) and Prize Competitions (Tax) Act, 1958 3. All lotteries unlawful. - Save as provided by this Act, all lotteries are unlawful.
