Legal Document View

Unlock Advanced Research with PRISMAI

Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 88(7)] [Section 88] [Entire Act]

State of Rajasthan - Subsection

Section 88(7)(a) in The Rajasthan Waqf Board (Election of Members) Rules, 1999

(a)that the candidate suffers from any of the disqualification specified in section 16 of the Act;