Section 47(1)(b) in The Electricity Act, 2003

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Union of India - Subsection

Section 47(1)(b) in The Electricity Act, 2003

(b)where any electric line or electrical plant or electric meter is to be provided for supplying electricity to such person, in respect of the provision of such line or plant or meter,

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Union of India - Subsection

Section 47(1)(b) in The Electricity Act, 2003