Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 23] [Section 91] [Entire Act]

Union of India - Subsection

Section 91(2) in The Code of Civil Procedure, 1908

(2)Nothing in this section shall be deemed to limit or otherwise affect any right of suit which may exist independently of its provisions.