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Union of India - Section

Section 40 in The National Dairy Development Board Act, 1987

40. Transitional provisions with regard to Chairman and Board.-

The Chairman of the society, holding office immediately before the appointed day, shall be the Chairman of the National Dairy Development Board until a Chairman is nominated in accordance with the provisions of this Act and he shall be competent to perform the functions of the Board until the constitution of the Board under this Act.