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[Cites 0, Cited by 0] [Section 58(1)] [Section 58] [Entire Act]

Daman and Diu - Subsection

Section 58(1)(l) in The Daman And Diu Panchayat Regulation, 2012

(l)subject to clause (h), is so disqualified by or under any law for the time being in force for the purposes of election to the House of the People; or