Bombay High Court
Shri. Prabhakar Gangaram Karekar And ... vs Shri Padmanabh Balkrishna Parayane And ... on 1 December, 2022
Author: Madhav J. Jamdar
Bench: Madhav J. Jamdar
906-ia-3858-2019 .doc
Sonali
IN THE HIGH COURT OF JUDICATURE AT BOMBAY
CIVIL APPELLATE JURISDICTION
INTERIM APPLICATION NO. 3858 OF 2019
IN
CIVIL REVISION APPLICATION NO.575 OF 2015
Mr. Prabhakar Chandrasen Purohit ...Applicant
In the matter between:
Padmanabha Balkrishna Parayane (since deceased)
through legal heir
1(a) Swati Bhalchandra Ghodke ...Applicant
Versus
Shri. Prabhakar Gangaram Karekar & Ors. ...Respondents
Ms. Janhavee Joshi a/w. Mr. Makarand Kirtane, for the Applicants.
Mr. P. G. Lad a/w. Aparna Kalathil and Shreya Shah, for Respondent
Nos. 1 and 3 to 4(c).
CORAM : MADHAV J. JAMDAR, J.
DATED : 1st DECEMBER 2022 P.C. :
1. This Interim Application is moved for fixing the date of hearing of Civil Revision Application No.575 OF 2015.
2. One of the ground for seeking said relief is that Applicant Digitally signed by SONALI SONALI MILIND No.2(a)(i)-Prabhakar Chandrasen Purohit, who is senior citizen MILIND PATIL PATIL Date:
2022.12.01 17:06:57 and is aged 83 years old. In view of this, hearing of Civil +0530 1/2 906-ia-3858-2019 .doc Sonali Revision Application No.575 of 2015 is expedited.
3. Civil Revision Application No. 575 of 2015 be shown in the final hearing board commencing from 2nd January 2023 in the category of "senior citizens".
4. The Interim Application is disposed of with above direction.
[MADHAV J. JAMDAR, J.] 2/2