Section 10(2)(ix) in The U.P. Electricity Supply (Consumers) Regulations, 1984

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State of Uttar Pradesh - Subsection

Section 10(2)(ix) in The U.P. Electricity Supply (Consumers) Regulations, 1984

(ix)No refund will be allowed to the consumer on account of the cost of line or sub-station which the consumer may have deposited initially at the' time of taking the connection.

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State of Uttar Pradesh - Subsection

Section 10(2)(ix) in The U.P. Electricity Supply (Consumers) Regulations, 1984