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[Cites 0, Cited by 0] [Section 323A(2)] [Section 323A] [Entire Act]

Constitution Subarticle

Section 323A(2)(a) in THE CONSTITUTION (FORTY-SECOND AMENDMENT) ACT, 1976

(a)provide for the establishment of an administrative tribunal for the Union and a separate administrative tribunal for each State or for two or more States;