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[Cites 0, Cited by 0] [Section 4(4)] [Section 4] [Entire Act]

State of Tamilnadu - Subsection

Section 4(4)(iii) in Tamil Nadu Co-Operative Handloom Weavers family pension scheme, 1991

(iii)The death of a member for the purpose of pension as above shall be due to natural causes or unexpected accidents. The family of the member, who died due to suicide shall not be entitled for any family pension, under the scheme.