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[Cites 0, Cited by 0] [Section 12] [Entire Act]

Union of India - Subsection

Section 12(5) in The Merchant Shipping (Control of Pollution by Noxious Liquid Substances in Bulk) Rules, 2010

(5)Pumping performance tests referred to in sub-rules (1), (2) and (3) shall be approved by the Central Government and such pumping performance tests shall use water as the test medium.