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[Cites 0, Cited by 0] [Section 2(2)] [Section 2] [Entire Act]

Union of India - Subsection

Section 2(2)(f) in The Coal Mines Provident Fund and Miscellaneous Provisions Act, 1948

(f)“Fund” means the provident fund established under the Coal Mines Provident Fund Scheme; 8[***] 9[(fa) “Insurance Fund” means the Deposit-linked Insurance Fund established under sub-section (2) of section 3G;