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State of Maharashtra - Section

Section 111 in Maharashtra Factories Rules, 1963

111. Mode of leave.

(1)As far as circumstance permit, members of the same family comprising husband, wife and children shall be allowed leave on the same date.
(2)The manager may alter the dates fixed for leave only after giving a notice of four weeks to the worker.
(3)A worker may exchange the period of his leave with another worker subject to the approval of the manager.