Delhi High Court - Orders
Smt Uma Devi vs Satula Devi & Ors on 24 August, 2021
Author: Jyoti Singh
Bench: Chief Justice, Jyoti Singh
$~34 to 38
* IN THE HIGH COURT OF DELHI AT NEW DELHI
34
+ LPA 209/2021 & CM APPLS. 21916/2021, 27399/2021 &
27400/2021
SMT UMA DEVI ..... Appellant
Through Dr. Abhishek Manu Singhvi, Senior
Advocate with Mr. B. Shravanth Shanker &
Ms. Monalisa Kosaria, Advocates
versus
SATULA DEVI & ORS. ..... Respondents
Through Mr. Vikas Singh, Senior Advocate
with Mr. Varun Singh, Mr. Mritunjay Singh,
Ms.Deepeika Kalia, Ms. Samruddhi Bendhar,
Ms.Alankriti Dwivedi & Mr. Abhijeet Pandey,
Advocates for R-1
Mr. K.K. Rai, Senior Advocate with Mr.Anshul
Rai, Mr. S.K. Pandey, Mr.Chandrashekhar A.C.,
Mr. Awanish Kumar & Mr. Sreoshi Chatterjee,
Advocates for R-2
Mr. Anupam Srivastava, Additional Standing
Counsel for GNCTD and Mr. Dhairya Gupta,
Advocate for R-6
35
+ LPA 219/2021 & CM APPL. 23862/2021
SMT KANCHANA RAI ..... Appellant
Through Mr. Dayan Krishnan, Senior
Advocate with Mr. D. Abhinav Rao, Advocate
versus
SATULA DEVI & ORS. ..... Respondents
Through Mr. Vikas Singh, Senior Advocate
with Mr. Varun Singh, Mr. Mritunjay Singh,
Ms.Deepeika Kalia, Ms. Samruddhi Bendhar,
Ms.Alankriti Dwivedi & Mr. Abhijeet Pandey,
Advocates for R-1
LPA 209/2021 and connected matters Page 1 of 4
Signature Not Verified
Digitally Signed
By:KAMAL KUMAR
Signing Date:31.08.2021
22:44:04
Mr. K.K. Rai, Senior Advocate with Mr.Anshul
Rai, Mr.Chandrashekhar A.C., Mr.S.K. Pandey,
Mr. Awanish Kumar & Mr. Sreoshi Chatterjee,
Advocates for R-2
Mr. Anupam Srivastava, Additional Standing
Counsel for GNCTD and Mr. Dhairya Gupta,
Advocate for R-6
36
+ LPA 221/2021 & CM APPL. 23868/2021
UMA DEVI ..... Appellant
Through Dr. Abhishek Manu Singhvi, Senior
Advocate with Mr. B. Shravanth Shanker &
Ms. Monalisa Kosaria, Advocates
versus
SATULA DEVI & ORS. ..... Respondents
Through Mr. Vikas Singh, Senior Advocate
with Mr. Varun Singh, Mr. Mritunjay Singh,
Ms.Deepeika Kalia, Ms. Samruddhi Bendhar,
Ms.Alankriti Dwivedi & Mr. Abhijeet Pandey,
Advocates for R-1
Mr. K.K. Rai, Senior Advocate with Mr.Anshul
Rai, Mr.Chandrashekhar A.C., Mr.S.K. Pandey,
Mr. Awanish Kumar & Mr. Sreoshi Chatterjee,
Advocates for R-2
Mr. Anupam Srivastava, Additional Standing
Counsel for GNCTD and Mr. Dhairya Gupta,
Advocate for R-6
37
+ LPA 223/2021 & CM APPL. 24189/2021
SMT UMA DEVI ..... Appellant
Through Dr. Abhishek Manu Singhvi, Senior
Advocate with Mr. B. Shravanth Shanker &
Ms. Monalisa Kosaria, Advocates
versus
LPA 209/2021 and connected matters Page 2 of 4
Signature Not Verified
Digitally Signed
By:KAMAL KUMAR
Signing Date:31.08.2021
22:44:04
SATULA DEVI & ORS. ..... Respondents
Through Mr. Vikas Singh, Senior Advocate
with Mr. Varun Singh, Mr. Mritunjay Singh,
Ms.Deepeika Kalia, Ms. Samruddhi Bendhar,
Ms.Alankriti Dwivedi & Mr. Abhijeet Pandey,
Advocates for R-1
Mr. K.K. Rai, Senior Advocate with Mr.Anshul
Rai, Mr.Chandrashekhar A.C., Mr.S.K. Pandey,
Mr. Awanish Kumar & Mr. Sreoshi Chatterjee,
Advocates for R-2
Mr. Anupam Srivastava, Additional Standing
Counsel for GNCTD and Mr. Dhairya Gupta,
Advocate for R-6
38
+ LPA 224/2021 & CM APPL. 24194/2021
SMT UMA DEVI ..... Appellant
Through Dr. Abhishek Manu Singhvi, Senior
Advocate with Mr. B. Shravanth Shanker &
Ms. Monalisa Kosaria, Advocates
versus
SATULA DEVI & ORS. ..... Respondents
Through Mr. Vikas Singh, Senior Advocate
with Mr. Varun Singh, Mr. Mritunjay Singh,
Ms.Deepeika Kalia, Ms. Samruddhi Bendhar,
Ms.Alankriti Dwivedi & Mr. Abhijeet Pandey,
Advocates for R-1
Mr. K.K. Rai, Senior Advocate with Mr.Anshul
Rai, Mr.Chandrashekhar A.C., Mr.S.K. Pandey,
Mr. Awanish Kumar & Mr. Sreoshi Chatterjee,
Advocates for R-2
Mr. Anupam Srivastava, Additional Standing
Counsel for GNCTD and Mr. Dhairya Gupta,
Advocate for R-6
CORAM:
HON'BLE THE CHIEF JUSTICE
HON'BLE MS. JUSTICE JYOTI SINGH
LPA 209/2021 and connected matters Page 3 of 4
Signature Not Verified
Digitally Signed
By:KAMAL KUMAR
Signing Date:31.08.2021
22:44:04
ORDER
% 24.08.2021 Proceedings have been conducted through video conferencing. We have heard learned Senior Counsels appearing on behalf of the Appellants at length. Learned Senior Counsel for the Respondents has addressed some arguments.
We are informed by the learned Senior Counsels for the parties that the writ petition is fixed for further hearing before the learned Single Judge today at 3:30 P.M. We are also informed that three Special Leave Petitions being SLP(C) No. 12290/2021, SLP(C) No. 12469/2021 and SLP(C).D.No. 18022/2021 have been preferred by the Appellants and are listed before the Hon'ble Supreme Court on 26.08.2021.
List on 27.08.2021 for further hearing. It is made clear that it is open to the learned Single judge to proceed with the hearing of the writ petition as no stay of proceedings is granted by this Court.
CHIEF JUSTICE JYOTI SINGH, J AUGUST 24, 2021 rd LPA 209/2021 and connected matters Page 4 of 4 Signature Not Verified Digitally Signed By:KAMAL KUMAR Signing Date:31.08.2021 22:44:04