Section 6(1)(l) in The Rules for Payment Of Grant-in-Aid to Non-Government Educational, Cultural & Physical Education Institutions, 1963

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State of Rajasthan - Subsection

Section 6(1)(l) in The Rules for Payment Of Grant-in-Aid to Non-Government Educational, Cultural & Physical Education Institutions, 1963

(l)Recurring net expenditure on games, physical education and other extra-curricular activity e.g. camps, annual functions (including prizes). Dramatics. Educational Tours, Excursion Social Services.

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State of Rajasthan - Subsection

Section 6(1)(l) in The Rules for Payment Of Grant-in-Aid to Non-Government Educational, Cultural & Physical Education Institutions, 1963