Karnataka High Court
C Basavaraj vs T Shyam Bhat I A S on 11 November, 2013
Bench: K.L.Manjunath, A.V.Chandrashekara
IN THE HIGH COURT OF KARNATAKA AT BANGALORE
DATED THIS THE 11TH DAY OF NOVEMBER, 2013
PRESENT
THE HON'BLE MR JUSTICE K L MANJUNATH
AND
THE HON'BLE MR JUSTICE A V CHANDRASHEKARA
CCC (Civil) Nos. 977-1003 of 2013
BETWEEN:
1. C BASAVARAJ
S/O CHANNAPPA,
AGED ABOUT 45 YEARS,
NO. A 66, 1ST MAIN ROAD,
RAJMAHAL GUTTAHALLI,
BANGALORE
2. M R MOHAN
S/O M V RADHAKRISHNA,
AGED ABOUT 42 YEARS,
NO. 417/1, DHARMASHREE,
YELAHANKA NEW TOWN,
12TH A MAIN ROAD,
BANGALORE
3. SARITHA DESHPANDE,
W/O DESHPANDE,
AGED ABOUT 48 YEARS,
NO.2, INDIAN INSTITUTE
SCIENCE CAMPUS,
BANGALORE - 560 012
4. S. SRIKANTH,
S/O R. SREERAMACHARI,
AGED ABOUT 41 YEARS,
NO. 44, ANAGA,
CQUL LAYOUT,
2
SAHAKARANAGAR,
BANGALORE - 560 092
5. J. SABITHA,
W/O LATE H. JANARDHANA,
AGED ABOUT 58 YEARS,
NO. 26, 4TH MAIN,
AMBEDKAR LAYOUT,
KAVAL BYRASANDRA,
R T NAGAR,
BANGALORE
6. DR. H.M. JAYAPRAKASH,
S/O H.H. MANJAPPAGOWDA,
AGED ABOUT 54 YEARS,
NO.5, SANTHOSH VIHAR,
1ST PHASE, JAKKUR ROAD,
BYATARAYANAPURA,
BANGALORE - 560 092
7. Y.B. RAMESH,
S/O LATE YALLAPPA GOUD
B. BASANAGOUDAR,
AGED ABOUT 54 YEARS,
KARNATAKA STATE KHADI AND
VI BOARD,
BANGALORE
8. A M SHIVANDAIAH,
S/O MURUGENDRAIAH,
AGED ABOUT 80 YEARS,
(SENIOR CITIZENSHIP NOT CLAIMED)
NO. 494, 7TH MAIN, 4TH A CROSS,
RPC LAYOUT,
BANGALORE - 560 040
9. SUBHASH V GHAN
S/O VENKATESH RAO,
AGED ABOUT 66 YEARS,
(SENIOR CITIZENSHIP NOT CLAIMED)
NO. 29, AMARESHWARA NILAYA,
MUNISWAMAPPA LAYOUT,
AMRUTHAHALLI,
BANGALORE - 560 092
3
10. VINAYA V BELUR,
S/O LATE B.N. VIJAYAKUMAR,
GPA HOLDER
K.A. SHYAM SUNDER,
D.R. ASHWATHNARAYANA GUPTHA,
AGED ABOUT 64 YEARS,
NO. 27/1, 3RD MAIN, N.R COLONY,
BANGALORE
11. M.N. VASANTHA,
W/O B. JAYASEKHARSWAMY,
AGED ABOUT 53 YEARS,
NO.7, 1ST MAIN,
CAUVERY NAGAR,
NAGARABHAVI MAIN ROAD,
VIJAYANAGAR,
BANGALORE - 560 040
12. A.S. BALARAM,
S/O A.K. SATHYANARAYANA SHETTY
AGED ABOUT 55 YEARS,
NO. 23, SURAJ SADAN,
PLOT NO.1, GF, 2ND CROSS,
GANDINAGAR,
BANGALORE - 560 009
13. D. SHANTHAMMA,
GPA HOLDER
G. RADHA W/O SRINIVAS,
AGED ABOUT 40 YEARS,
NO. 13/26, RAMACHANDRA
AGRAHARA, 2ND CROSS,
CHAMRAJPET,
BANGALORE - 560 018
14. M.S. VIMALAMMA,
D/O LATE M.R. SHESHADRI,
AGED ABOUT 72 YEARS,
NO. 49, 2ND MAIN ROAD,
MOOKAMBIKA TEMPLE STREET,
HOSAKEREHALLI,
BANASHANKARI, III STAGE,
BANGALORE - 560 085
4
15. H.R. SATYAVATHI,
W/O LATE D NARAYANARAO,
AGED ABOUT 58 YEARS,
NO. 33, 4TH MAIN ROAD,
BYRAVESHWARANAGAR,
NAGARABHAVI ROAD,
BANGALORE
16. B J SAGAR,
S/O JAYARAMACHAR,
AGED ABOUT 66 YEARS,
NO. 176, 4TH MAIN,
BSK II STAGE,
KATHRIGUPPE,
BANGALORE
17. SUDHA V. DIWANJI,
W/O LATE VITHAL
NARAYAN DIWANJI,
AGED ABOUT 68 YEARS,
NO, 38, 3RD A CROSS,
GNANAJYOTHINAGAR,
ULLAL MAIN ROAD,
BANGALORE - 560 056
18. P. YOGEESHA
S/O PUTTASWAMY,
AGED ABOUT 46 YEARS
NO. 830/20, 17TH MAIN,
GOKUL MATHIKERE,
BANGALORE - 560 054
19. H.S. CHAPPAR,
S/O S.B. CHAPPAR,
AGED ABOUT 77 YEARS,
NO. 225, 8TH MAIN ROAD,
SRINIVASA NAGAR,
BANGALORE - 560 050
20. S. PRAMEELADEVI
W/O CHANDRAMOULI,
AGED ABOUT 60 YEARS,
NO. 18, 2ND MAIN,
VINOBHA COLONY,
5
AVALAHALLI,
BANGALORE - 560 026
21. GIRIDHAR,
S/O LATE M. RAJSHEKAR,
AGED ABOUT 33 YEARS,
NO. 238, 10TH B CROSS,
25TH MAIN, 1ST FLOOR,
J.P. NAGAR,
BANGALORE - 560 078
22. MAHADEVI GURUPADAIAH,
W/O LATE G.C. LADDIMATH,
AGED ABOUT 65 YEARS,
NO. 30, 14TH A CROSS,
BHUVANESHWARINAGAR,
DASARAHALLI MAIN ROAD,
BANGALORE - 560 024
23. MANGALA GOWRI,
W/O LATE RAJSHEKAR,
AGED ABOUT 64 YEARS,
NO. 238, 10TH B CROSS,
25TH MAIN, 1ST FLOOR,
J.P. NAGAR,
BANGALORE - 560 078
24. H.S. HANUMEGOWDA,
S/O SANNAPPAIAH,
AGED ABOUT 58 YEARS,
KARNATAKA STATE KHADI AND
VI BOARD, NO.10,
JASMA BHAVAN ROAD,
BANGALORE - 560 052
25. K.P. DEVABASAPPANAVAR,
S/O PANCHAPPA,
AGED ABOUT 63 YEARS,
NO. 58/4, 10TH MAIN,
PUTTENAHALLI,
J.P. NAGAR, 7TH PHASE,
BANGALORE - 560 078.
6
26. P. HEMALATHA,
W/O SHIVALINGEGOWDA,
AGED ABOUT 49 YEARS,
NO. 299, GKVK LAYOUT,
JAKKUR,
BANGALORE - 560 064
27. SRIDEVI G,
D/O LATE G.S. GOPALA KRISHNA,
AGED ABOUT 38 YEARS,
NO.15/1, PIPELINE,
J.C. NAGAR,
KURUBARAHALLI,
BANGALORE - 560 080 ... COMPLAINANTS
[By Sri Sampat Anand Shetty, Adv.]
AND:
T SHYAM BHAT, I A S
COMMISSIONER,
BANGALORE DEVELOPMENT AUTHORITY
KUMARA PARK WEST,
BANGALORE - 560 020 ... ACCUSED
[By Sri K M Nataraj, Sr. Counsel for
Sri Krishna, Adv.]
THESE CCCs ARE FILED UNDER SECTIONS 11 & 12 OF THE
CONTEMPT OF COURT ACT, BY THE COMPLAINANT, PRAYING TO
TAKE COGNIZANCE OF THE ACTS OF CONTEMPT COMMITTED AND
BEING CONTINUED BY THE ACCUSED ON HIS WILLFUL
DISOBEDIENCE OF THE ORDER DATED 25.12.2005 PASSED BY
THIS COURT IN W.A. NO. 2624/2005 C/W 2625, 2626 ETC.,
REPORTED IN LIR 2006 KARNATAKA 318 BETWEEN THE
COMMISSIONER BDA AND OTHERS VS STATE OF KARNATAKA BY
ITS SECRETARY AND OTHERS VIS A VIS THE ORDER OF THE
GOVERNMENT ORDER DATED 20.12.2004 CONTAINED IN THE
LETTER DATED HUD.150.BDA-ACQ ADDRESSED TO THE
BANGALORE DEVELOPMENT AUTHORITY AND ALSO THE ORDERS
OF THIS COURT DATED 16.01.2013, 21.01.2013, 13.02.2013,
25.02.2013 IN CCC(CIVIL) 798-819/2012 AND THEREBY PUNISH
THE RESPONDENT IN TERMS OF SECTIONS 11 AND 12 OF THE
CONTEMPT OF COURTS ACT, 1971 AS AMENDED AND ETC.,
7
THESE CCCs COMING ON FOR ORDERS, THIS DAY,
MANJUNATH, J., MADE THE FOLLOWING:
ORDER
Heard the counsel for the petitioners and Sri.K.M.Nataraj, Senior counsel for the respondent.
2. After hearing, we noticed that the contempt petitions are filed by the complainants is similar to the Contempt Petition No.965/13 which was disposed off on 8.11.2013, wherein while dismissing the Contempt Petition liberty is granted to the petitioners therein to avail other remedies open them.
3. For the reasons stated in the aforesaid order, these petitions are dismissed granting liberty to avail other remedies open to them in accordance with law.
Sd/-
JUDGE Sd/-
JUDGE Ak