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[Cites 0, Cited by 0] [Section 266(1)] [Section 266] [Entire Act]

State of Gujarat - Subsection

Section 266(1)(viii) in The Gujarat Municipalities Act, 1963

(viii)the transfer or re-employment of any employees of an existing local authority, to, or by, any such transferee or the termination of services of any employees of an existing local authority and the terms and conditions applicable to such employees after such transfer or re-employment or termination;