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State of Bihar - Section

Section 9 in Secretary, Bihar Gram Katchahry (Employment, Service Conditions and Duties) Rules, 2007

9. Payment of contract amount

- The payment of the contract amount will be made with the joint signature of the Sarpanch/Up-Sarpanch on the basis of the absentee report/statement:Provided that, in the event of any one post of Sarpanch or Up-Sarpanch being vacant, the payment of the contract amount will be made with the joint signatures of the Panch elected by the majority of the Panchs and Sarpanch or Up-Sarpanch.