Madhya Pradesh High Court
Smt. Laxmi Shakya vs The State Of Madhya Pradesh on 19 June, 2023
Author: Nandita Dubey
Bench: Nandita Dubey
1
IN THE HIGH COURT OF MADHYA PRADESH
AT JABALPUR
BEFORE
HON'BLE SMT. JUSTICE NANDITA DUBEY
ON THE 19 th OF JUNE, 2023
WRIT PETITION No. 11900 of 2023
BETWEEN:-
SMT. LAXMI SHAKYA W/O SHRI SATISH SHAKYA, AGED
ABOUT 42 YEARS, OCCUPATION: ASSISTANT ENGINEER
R/O AWAS NO 2, NEAR HOME GUARD OFFICE,
KHANDWA DISTRICT KHANDWA (MADHYA PRADESH)
.....PETITIONER
(BY SHRI S.S. RAJPUT - ADVOCATE )
AND
1. THE STATE OF MADHYA PRADESH THROUGH ITS
PRINCIPAL SECRETARY, PANCHAYAT AND
RURAL DEVELOPMENT, DEPARTMENT VALLABH
BHAWAN BHOPAL (MADHYA PRADESH)
2. THE COLLECTOR, KHANDWA DISTRICT
KHANDWA (MADHYA PRADESH)
3. THE CHIEF EXECUTIVE OFFICER, ZILA
PANCHAYAT KHANDWA DISTRICT KHANDWA
(MADHYA PRADESH)
4. THE CHIEF EXECUTIVE OFFICER, JANPAD
PANCHAYAT KHANDWA DISTRICT KHANDWA
(MADHYA PRADESH)
5. THE CHIEF EXECUTIVE OFFICER, JANPAD
PANCHAYAT KHALWA DISTRICT KHANDWA
(MADHYA PRADESH)
.....RESPONDENTS
(BY SHRI DEEPAK SAHU - PANEL LAWYER)
This petition coming on for admission this day, th e court passed the
following:
Signature Not Verified
ORDER
Signed by: PRIYANKA PITHAWE Signing time: 6/20/2023 5:51:36 PM 2 Learned counsel for the petitioner prays for withdrawal of this writ petition.
Prayer is allowed. Accordingly, the petition is dismissed as withdrawn.
(NANDITA DUBEY) JUDGE Priya.P Signature Not Verified Signed by: PRIYANKA PITHAWE Signing time: 6/20/2023 5:51:36 PM