Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 181] [Entire Act] Union of India - Section Section 41 in The Indian Contract Act, 1872 41. Effect of accepting performance from third person.— When a promisee accepts performance of the promise from a third person, he cannot afterwards enforce it against the promisor.
