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[Cites 0, Cited by 0] [Section 135(2)] [Section 135] [Entire Act]

State of Uttar Pradesh - Subsection

Section 135(2)(a) in The U.P. Electricity Regulatory Commission (Conduct of Business) Regulations, 2004

(a)the licensee's demand forecast by customer or consumer category for the ensuing period and the derivation of the forecast;