Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 2] [Entire Act]

Union of India - Subsection

Section 2(i) in The Prevention Of Insults To National Honour (Amendment) Act, 2003

(i)allowing the Indian National Flag to touch the ground or the floor or trail in water intentionally; or