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State of Maharashtra - Section

Section 9 in The Maharashtra Lokayukta and Upa-Lokayutas Rules, 1974

9. Copies of documents to be relied upon.

(1)If a complainant wants to rely upon any document, he shall along with his complaint, submit under his signature or thumb impression duly attested, a true copy of the document on which he wants to rely.
(2)All such documents filed shall be accompanied by a list in the form prescribed in Schedule B.