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[Cites 0, Cited by 0] [Section 247] [Entire Act]

State of Bihar - Subsection

Section 247(3) in Bihar Building and Other Construction Workers (Regulation of Employment and Conditions of Service) Rules, 2005

(3)
(a)the books of account and registers and other documents used in connection with the running of the canteen shall be produced on demand to a Inspector;
(b)the accounts pertaining to the canteen shall be audited once in a financial year by qualified Auditor.
Chapter-XXIX Wages