Bombay High Court
Sant Nirankari Mandal And Anr vs The State Of Maharashtra And Ors on 28 March, 2023
Bench: G.S. Patel, Neela Kedar
Board Sr.No.:-26
IN THE HIGH COURT OF JUDICATURE AT BOMBAY
APPELLATE SIDE CIVIL JURISDICTION
WRIT PETITION NO. 8972 OF 2018
Shri. Manoj Tilumal Hotchandani ....PETITIONER
V/S
State Of Maharashtra And Ors. ....RESPONDENT
WITH WRIT PETITION NO. 8136 OF 2014 Sant Nirankari Mandal And Anr ....PETITIONER V/S State Of Maharashtra And Ors ....RESPONDENT WITH WRIT PETITION NO. 5396 OF 2022 M/s. Samta Engineers ....PETITIONER V/S State Of Maharashtra Through Prin. Secretary,....RESPONDENT Urban Development Dept. And Ors WITH INTERIM APPLICATION NO. 3596 OF 2022 In Writ Petition 8136 OF 2014 Sant Nirankari Mandal And Anr ....PETITIONER V/S The State Of Maharashtra And Ors ....RESPONDENT Page 1/2 ::: Uploaded on - 30/03/2023 ::: Downloaded on - 30/03/2023 19:34:52 ::: Mr. G.S. Godbole Sr.Adv. a/w Minal Chandnani i/b Jaiwant S Chandnani for Applicant in IA/3596/2022 and for Petitioner in WP/8972/2018,WP/5396/2022,WP/8136/2014 Adv. Ashok B. Tajane for Respondent No. 2,3,6, 7 in WP/5396/2022 Mr. Vijay Patil for Respondent No. 8 and 9 (UMC) in IA/3596/2022 And WP/8136/2014 CORAM : HON'BLE SHRI JUSTICE G.S. PATEL & HON'BLE JUSTICE DR. NEELA KEDAR GOKHALE, JJ DATE : 28th March, 2023 P.C. :
S. O. to 17/04/2023 .
( FOR REGISTRAR JUDICIAL - I ) Page 2/2 ::: Uploaded on - 30/03/2023 ::: Downloaded on - 30/03/2023 19:34:52 :::