Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 92(2)] [Section 92] [Entire Act]

State of West Bengal - Subsection

Section 92(2)(e) in The Calcutta Metropolitan Water And Sanitation Authority Act, 1966

(e)the officer before whom an appeal may be preferred and the manner of doing so under sub-section (1) of section 24;