Karnataka High Court
Moulali S/O Imamsab Mulla vs The State Of Karnataka By Circle ... on 26 February, 2010
Bench: Manjula Chellur, B.Sreenivase Gowda
*3 /1;?' §',hE? road and €:v£;%:": ph<i;»t<::gr2:ph.s wetre £;z1}::é:.r2 of :*t:c':0v€ry 21<:c«:>:'ciir1§;" 'E0 itiie p:r0se::1;'t,;éc3%iA;' b1G<:>d$tai:1€ci ctlethtéas of {.316 civr:e€:2a.$edu ulildfifl' E); P} '3 8: P12 anci "1*§3c:£§V§¥Air'~:;cv1 especiaily blood sstaineci and"
1\e='£G,2 smd M03 f»¥s§1"e for Cihéirfliiféli exxaaiysis. 'fhV:;g%t2'§;{h gotlggh s5k€:t(:.h 0f the Spat as; seitured by the IQ. F3}; repart and othex"
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8. Ac:-cnzarciing {,0 thrs learrled JL1dgg;<;§_""?.§.E3e ph<)i:0graphs.~:. at Exs P14, P16 &_ P16 réxrovary of the weapon sshowrz in {.116 pi{?--%1;:~:?e3'::'W::i:2§ 21$ inst:az1<:::3 of A} and A2. 'I'herei'0i-:3... :§£?§§S ii?- :zA..S't1bs5'f;3,;'1*é;€1;11 piece of evidence: anti based 'u_p0n'i;hé 3aid éi{Ld,{-;net_.<-':, procreeded to attcepfi, the ".€:i';a;_:v'jg33'<::§V§€éect,1i:3oz"1.
According £0 him, :!':]'1f""'f:li1Aé"I»3_C')CiO1' €:heH:. §\/{Q32 and M03 {E{}u'§{3'i:;1jLI1"i€S is also I-siex,-rarzt, 'v;E§§}*'iV§1<5nce3 of PW,18~ Ph0t.ogr21.p§i€r:::"1§»§;§_€:j%i thati. thia witnesas tank the p::'}"._1<}'{;.£)g1:"V.éy;:i'$':V:I§§-..i b£}'ii1T:_:Sn' 30.92008 31: the {Ema of iI1q'I.,'i€*,Si,'VVV'g?..'},fI§<1'i,V when the aiieged :'e<:.:§--3rer§,2 gf }\/I(3r--;;'2';Vv__q;:;ri 1'v';0.3 were mafia. He 211530 reiiefi ' ; :p<3§': -::;f;?1::*§v;E:i:'§§;"___pi<:s;?e GE' evid€::<?.<:>. brmight. (mi: an :'e<:<3rd t:1":a:', §3§"'€':§§§€I'§{T'€ 5}? %3E{:»:>& b€§{}§"£§§§I}§._{ £0 "O" Eéésth <21"; iihs: aticétxhes of déieceaaizrrzi and M02 and 'V H.&(,':{T3€}1'C§E§'}§§ ice "E1332, {E19 s,=;1.:bsE::em'£éaE €§{'f'f€*3'2'1{Tf€'3 0? {E16 23;€§*;u.s=;z:3{§ Eyéiiragj {§E?S?1E'£i):y"£%{§ Eaéifufi E5'i§$§Z{§E1E':EE{fi7é? <35 E"z,-am} iE§j13':°§?' Er': .::*:<::§,<:§:' :a;.:*:<'.*:.i{.§€2f:1£:',,_ §'?"§i':'. {:2-:.sa:::% €21? "Eng ;}r<3:'~sa<:::E:§<}§.': is»; .E&'$ ?£§'&$£@% I1 'I1<:3r1i3 {if the 'Wif,21€fSS€S m<:%m:i_o:1r2:d abm-'2 }"iZ1"¥'{?§'..f5_"LE.?i§3"6IE71:§f":CVi. the 0f prose::.ut:ic§.:1. In the 211:)-$614143:vjpsffixfczi €St.abii-sshingg the: Eli W111 or the zf1e:i$;"r€a"'f0r:':h_£3'--,g1«:;{é'z;is€§i¥. ta fmish deceeased SIr1iV21111121§ 23;. irfsry ':.y;":*e <0£"= evidem;:s:: recovery of igfistanetéé at' A1 and A2 caught. «_i'<:'» ;jeEie{'1vv'L11§$v0r1 by the prosecuiiion is the Couraseh Accardirig tgif of the d€<:ea&3ec,I am0um:'.s the €iefiI1ii'.i0r1 of 21:1§¥*ug1vin(:hing§ anci t,rustwc>ré.hy e\ride11€ft%VVV_C'onnc;%f1;ii§§D:_f;'i§§% e£€:{:L1se3ci with the crrimes, the §E3E1.I"';i{i{§_ f.E'§éi§ v%.;;m1ge ive1.s not j11sfifi<2d. in comrigtting the ;?«r,ce:%'L:,s<:4fs:if' Efiogyi a.n.d 2, He 2"€1;ies:. upon the f0HQW'ing *- {:§"€:é_:¥:.£'{>1-":;<3f'; ~ . V 5,3} ' ~.E §z:E§?j£)A 2;. S';?"ATE €33?' f€AJASTETTf£%.E'\f repcwieci in AIR " $92 SC' 2395:
8i7";%'"FE Ts-izgafizfziis g'.}EPE,P'T§"" 8£?PE§%f§'€'FE2fw'Z}Ez"€'E" Q3?' §}€}§,f{L'§:'}1 E§.§'"I;'%3"K%%L 5351-75335}??? §~f?"EZfE.§€;'-*2 §{j%.f'£?aE£1.§}g% K 0-' -» \ ', ' ' \_\ 1/ my {3} (41 {5} {6} (35?
{8} 12 IJISTRICT e. A.E3{.J'£3e1E{AR sizgzmi M213 022595 reported in 200212; Kar,L..J.,2;8 [DB]: ' MAM 2;. STATE OF 711435/IIL NAIJU rep--e}-vzeeéeéj' ';:'2;:
.2008 SC I O2]:
BALBIR SINGH v. STATE ':§UNJA;3 'reper'ze;:£ein._VV AIR I996 SC 64334;
KANSA r3E£1E1eei sf£'A %:QP{'vF'o;2IsseiL%;«epor:ed in AIR 198'? SC _35G:?;~ A' STATE "2?;e.e:?'22;4eizas';LIiru*c' fie" '£€£§UAM reporfed in 2004?-:L) 4(e:;-zS--::;§_.
OF .EMRYA.NA reported in g2a:20é3}3% sap? gfegrée .g4.5.:.-
5 'STATEV A-.Q1~'«'* ;1»:?211j:{3r*A PRAEJESH e. GHUIJAN Q'*re;.:~ee;r:<eei in ex-i7z}2":::0s34 SC 79?';
€%?v'vV§%-ii%C§A.E€AJ£§ e. STATE GE' §{'ARNATE"AKA ' eepeezegge {LR 2999 E{Af=? 35 ::?3;
efwégie S.fN(}f;§' smrg 5);? ge::e:AS?:!~£ew' reperzee:
A A52? gage 555$: :i.38é§:":>?: eeze:
13
(11; E'¢'ARSINBHAI' PRAJAPATI 2;. c_;TTzI»IA7:{2;ex§:~;«.::\;{;+I1 KAiVJIreporzedi11AIR 2912750 I?53. " % "
\?WT1iEE1"i€tX---'f31" the pr0sec:u:ti<:u:1 reslies upon <:i':;i11:£:"1«sfaniig} V £3xridt:=r1c€g it has; to egtabiish c'ircLa"m£:~;t.ai:¢:jeV ':33! u independent evicience and the?' cirr;:L1insTtai:1_(fe ..§h.€: circumstance: so este1b1ish:c_<;i shoulii fbr'm7b23. C0rf}3pir:£".é'a chain without giving r00I'11 t0K";:11_r1)_,' };'1ypi3'i}r1£isié and should be €§O'E1SiSt€I3.i with v'i§}':-:3.A_ g'u_i1*i: zinsfii in-:j0nsisi'ér1Af, with his mnocrence. Mere reC(5VV":i*y'L-sf ;a1'_1_'; ir.:I_£::s3 a.ftc:i1' long time cammt be 21 _»'3Vfiif1C1'1i;Iiv§._>.:V'{iiif:?'tii'if£':E$?L€LIi-C§Ef'V'VH5 hoid {hat the gersen xvhiw "::7zj1Iii<::.';'.iri'tr~): .pb-s_se.s3sic;'n <::-f these articieg could ha this~--vn1:i§?d'efé3§f_._ "1;7E_f:<3.1f€f:1*:»1*€.,....néer€ recovery §OE§S not estabizigh ih'e .3;;1.;__i§'1:.M0f« .:}'i€?._ EZ£§CL1S(§Ci. Even in 23. Case W'h€i'€ inQrimi:';,;:1i'.§}f;_g v.;3,'1**:1'e;:?é§s.___'éa;:"é S§i';i}":€£i fmm 'ihez 2:€2<:'2_';s€d _pe:is::-:'.>;:ri anéti ,_;§::hea: ziirtiiiies aria §§{:',§Z~'Z€-ffd {mm the i":{;:_:s:;g=; af a::§§i:;:ss§3c§, Swath'3;-------c'irm2n";s':i::1.11<>€3: Cféifiilifil b@ {has whgisz ' _b::3$i:~;%..V§3L§i"'<E§i:;.§§_§,£1iEEi§'E§§ ihat §:':ha:7';-:23 {>5 m1.2rd€:r. ?I§'2:'€:§1 in a H ~_{Ii§i-3%? ?;i:;'€_€:':f{%'~:;:'1€}§. Héiiféf :-:;:.2$g3.i::§<§:3: 'émég. 21 §§i'f:1¥€:% $1,:s5;:2§::i{';§:. " s;~;:;:%r%2 ;g*:";:ws;=, s§'a:§:=:g3.i§":§:.'}:: {',Zi§'E':'"§;€:}§j. fam: '§:§:.c %:;:a.s§§sa €93' 14 {:om«*ic:i:ioz1m TE'1eI':;'cf«::»rc, mi: :7c:anvic:t:i.ic>:'1 stzan be Eaassed firither 01:1 21 5-3i11gEe circ':umst.2mr::€ or a Siflglfi link, Mere' of weapon ailegédiy 12366} in the (TOH'1IT1iSE§§'(§'f1 Qi' ' <:a1'131<)t: estabiish the pr:>§9€:»::utic>::'~c":a.ss¢ at a1}"T'E:Iiz4:r1€%:«:\,_ffI'1'L1€:' c:ir::un1s1:anc<3 under which su<éE1"reC}<)v'ery 110 be seen. In 2: case \x,?}1ere-.._éy.¢:3~wi€.11es&¢s'Vhéasé'turnedV hogiiiie. the r'ec<:«very .~C;1nmQi;""céjtab'ii.§;h t,h5e"-g._§u'i.£'£ of {ha accused.
10. Ln 3, éezse v.g*E2e3:*e3'~j%h§%"Si~21t£;:}:1v:<rit, 0f the acrrsuged has led my ':'*:é(7.::>x§r--a>;-fig Gf:_é1§T;i1'iC}.€'§3;"Qng?' has 'EC: Sféfii whether iI'l§'u€}{'FI}.£§iEis'J3;_1{ 'f2T€{?é§3£'€?3C}."'.?1'f:. t.hk§'~i¥1é;ta11<:€ 0f the 'c1C{TLiS€'d re}.aten§._di'stir1::fly:"£0 'jé;h.E5.._fé£.;:t. mereby Ciisgiovfiry aionfi admissibi€'.--«.v'};"E"1:::'e§_f<3:1s:,"v;%hs:%§1cv<::" a v{}iu:r1ta§'§,f statemem <3? 3_2;{:s:?.;2s@(i'i£~;v----E1:-*{>'L1ghi: 0:1 :*€%{:m"<i, 0:31}? igiiaé'. pwtiazz L' Wéiiéth ":<*z;§iz2.i.;€-§'€;';§ the f:--;=:<:E'. f.E:<:re'::sjg éisscavered. suppfiz-::d 'my '::h§;_% ':?m£:::S§<:%:j§7§$ iihet s:.§irs3<:€i £-Hid .1:.ETf3.fZE%3d§€1f.'E*. c21::;§<:~ {sf i.E":<3:
s:§i:.~:;:?<}*;»'s::i*§;: '§'§"1<3':'s:f'®':*&; *{:E::g3r f'€'3S'€. :3? the: s%;t:at.:%r§:s%:r3.%. €':zEi.I1'E.§'i€§E', be '_§<:2<_}§§:?{3.'{§ i;':*é;<': <22-*'€::2 %?:§1<}u;;§iT: ii' .m;:§z §:":<i:Z:*£>:<::£;.Eg.,>* <33" :f'é::r:"m§:%:§}_.? 4} \ 2 . ::..'_.,;_..= :5' ._. -Wf._a..,",.' $',f.'.'- V 'ML, 91;.
15 zflate: $0 the f21::*,:: 01' {§i8('.()"€f;?F}<'. 'E"h::% facrt; <31" ciisC:£>:?§s:j;';%:1;"sa§:
be sreirsvam". to the: isssue. Théé Ff3I€V21I'1C3EA4'{,}.f' :fi'1€3' féém-_A 7 diS{T{)VE31'"ii'€L1 must; be <-:st:ab}ishe:d_ é;z<:<?{}rt1'iI:.g',:Q"fg:_hé:= prescrriptiaras 'reEaE.i:1g {.0 _;"e£€v21ri::y"'--of <C}t:19:.e2:j t§\:"if:€f}{'€ ". ctonnacting it with the {:1'irr1é"*v:7.¢1_"1V'r)rde1;'€Q':':£ak€; the fact discovereci acirnissiblrgI'~\?Vh:::n,.di;:53;:Qi*'ery wag falfis-:3 and ceuld not be 21§§cept.ed._,__ii =.h;:1>:~; ;1<)"'i':11Vp:1;Qt."0:1 the fag: 0f the proSe£>§1%_.§or§l;'V'Ccs:i':?iCt.i€§'r1_ 4{u'a.n':'1'ét;**--be an 3916 basis of Statement: =Qf"':»-'i«1(fC11S="3CE--.§,¥'}1f3fi"'fh(§§f€ is; no other €Vid€i'1C€ atozanévcting Vt.§'1s«.._ h:11%;;;¥~T:""~:3'_f --CircumSt:an(:es; {'5'} "link the a<:c:uaed~:w§'th the §(:1.."V1'~ag°'g§,'*«;=:LV iii" ,"£1'1'L1'I'd€1'. As 2ig'e1;*1':;~3t $121353, Learned SPF submits it wzxs '§'.;{§?f,Vji¥£E3;JEa,.'?V§:.V1f:3 but aisa E0, 'i2'JhG egiablisheg haw the :"'::g:z}V€:i§e§e;' ~--_.«;«;f<-Em madés ax: {E19 i:1si.a.:1<":e :31' A3 and A2. Ac(:e>§'.r.§._§i:g figs} E162', as iihéc Ch{)p'p:::~? wa:~: §e<:<}ve.re€§ fmm 21 " 'E:s.:;_:s§.§";. ta-=*}z§.i€:h W215; in the: E?.Xi'fEElSi¥"€E §<;§"E(}'xi--'§€€§§§€f 03' A3 zmd 'iihfize; :£:{:c§v{%:"j;; 0? {?h{}§}§}€E' 21:: €:E1ei:* §:§s;§;2'::"_::':e: E9; «:3? £T§."i§§{fE'§ im§3»:}:"mz§'2§:€ arésfi ii: wészaisi 3<;%a:?i 'E1; §:'E':e;% g_;§§.:§E§ 5;? '€:§1§--?:"::' 16 A(?:7<)r<:ii:'1g H2: 116:. t:E':€: evidencte <>f p}1(:togg;r21p11c%:' ide:1t',ify'ing; AE and A2 at Exsa P14, 15 and £5vV(t£fi::::;i{31ed with me €cvide1'1<::e of 10 at ézhe ins-fiance of 5?%_...2';« thc:-336 'W(i*f:1p(}1"1S 'sJVf3E'€t F€€:{}'}{Er&CiA The f._'.:*i--:é,':..}.._i"~i7,i::::":aft... w:1L=;~«.. justified in pro<i:eecii.r3g \,vit}i._ t.31e ?
cenviction. She: furthcitr c:<3r1«i_;c:I1d$vf_;.Iri;--3-wt 1:216 fé;fvi_(;1eI1r:t<: %<::f » PWJ5 in.<:ii€:a.t.e$ t'h§,;i; an _§%1ci%ienf., the decreasad left her H.£:;;?s3. and accarding to this wit.nf3:3s d§:(:Cfiéf€:d " her in d€m9~T1diT1f_§" her fat,i'1er-§'r:~ia1w Le" corroboraéiive piece af ex*i&e%:.g:e'-- .pi;c3se<:Eutior: ale.' matezrhingg of the b1o{}EiiL.._g:":3:1V:'p._f;GA*.T;i;r;§*<>n the bioodsiained c.}0i:hes of '_ E:hv_:;:7;fi¢§§::z:§se<%.y A:'1v:_3,2f}g;(;:d at MOss.r% is 1? with thaii sf bieed ' ;¥~;V§'::2s.«i§"1sv._V'f{;s<':::?s%:"ié' an E's;'EQ$,2 emé 3, As the bk){:::.:i grmip an £.E§é1.:~j;é a§*":§<'f:j§:.£:.§s ffiliiid {Q be: 'S' \§?g.I'{:};./3.§:r¥g the bioad gruxzgg of '::_§3;a% {§.{3%§':%;f23;.%3i%£§. asgaii the i§':<triméI:at;i:1g 2::"§§cE€8~I'vE<3ss.§ éiflfi 3 " §i§a%§:':g;§ :'<-:<:<7,:V€§rs;é¢:i aft §§1.£;:- iz1.s;§:;?::':{:*a% {.}§"A_}; zmiié 53% ii is; 3: w::"§; " ~;::%%;.=i;E«s;?éé'a 17 $t.r<;:1gf piecte of evisiencrs £3E,§i§.&1b1iShiI1§; '{.1":s: <>f'f<311{.*.€:_ ~-b<3.i:1g C(3I"I1FIlitf.€td by A1 and A2.
124 Wii::h these a_r'g1.1m@:1i:s, we 11:3»-*3 g;::1;11e4 V. the exzidencxs on record and 5-30 a_}ss.o_thc3 g} i,id'g':1j:=fi'E Of tE*.1e ' triafifi Court
18. As already st.a'i'€::i_ abox;-=-i:,"irhe t:f'§é:1AC<%ur'f h21S* relied upon the <-3videnc:<3 0f; "i7r::1_Vi<M:* 10$ and the 1*e{:0ve:ries:; fE121C1€'é11;,.."i§.E16.§}21§"L(§§S«._§}vfj;§3§.«§M and A2
14. _ p«;_§iI1£ "§;.i1ai{.«. "--'§;v(mE;;i' arise for aux:
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--. é;::€)§1ifEsL3'£.»i"€};"g ._ ':;;'Eii*§"e£I1'{.E:§ mu' ' i:<:.t.er'§%:--ri:zj*z<:§;€'.?5T ' 4' J " "§"::.<-§:_ V§§z"<:;:-§:§{i:.:E,§ei;:': zzéaisze? 21$ aztimid bfi 2m2:Ey§<;=:d , '.§7:f§f;m '§i";::e .;;*:7§';:;::7:':*;ga:*. i%$E"§€f€:7%'E'. €::':E::i;:::§:; §3i2s;z:s_?:&=;«: §"€§§§:';.3'":{".fE": €735": {§E1":":€,'f§ V' v:':s__'§ %'€iEIE"3%3ff%$~p§§\f ;.=;.:";{.§ z,a§;=4.;{;s ¥;"m;":~ {§%:<:3§2;:z';:€;E::a§': sf ¢ % £21,, '18 A3 i:>e.~f0:*s3 PWHQ amii PW3 that t.he§; "é1(3.€fL1S$.(i4' fa} EECZCEJSEG N<:).4"' :i'l8.V%3 fi:"1isE3e:d {he decteéagfééd, t3:_h~iVa:1"r1a_' ' near Aikod mad at Kyaiciigara. "_l'h<~3 _:§Ar:{1;'>(*;1jt,é1 1"1"f..__Wi};w;qé$§jc$ in this Case ézrez PW.1~wife Q'f.::he éIe.§:éz3seci: §'W,"2;bfi;)§h~ef of the Cieceasedz PW.3"SiS"{,CfI:ii¥_}EL¥_W" and wife of PW2 and 0f the <iec:easedK These in order it} show '''{he d€C°€E1S€d, how the deceased. As aireaxiiy i.i_1€git4imai:e iniimaaty between C1€(?€EiSé'('3* %,li74:Vi! :I¥'X%\f e,r1c:.oi,'1ragi:1g' her is ci&,i%§1 3: $h21f<::V._i:1 'zihc property 0f the a{::{:L1ss€d was the » }:fa;1s:3,V't*Qr-.i.h-sE_ EiI'1iI?(iGSit}-7, Thzmgh Y,h€S(€' 'fhzir Wimézsases 'néizzge vé'>*é.i925';:é1° ij:::hi$1:1 @163 km'; 85 kin ef 'i:h€ deaészased, Mimi? ihézij é1.gtq::2:e§.nf;21z:::a% with Eh:-3 a:.:?{:u.s5€;:é aneci; aisso P'J%?.E§, f.§i€:.:yf dé not sL:pp«:3:"t the gzazsge 0%' t,E":€ §}E'€§S€{3E,Z.f,§{}E": ihai §:§€i',{E€E1S€fCi Eiaaé iEEe§;%i4im:;1%:€ i:1i:ima.::3? 225%.}: ?W.'i5w {Em iiirkz €}Ei.}'3.€if§" E":.ami.; §;%:rm.§g.h fihss €:?f"s?§{§€*.?§1{"?%3 {$5 ::_%1€;%se€ §E?:£E:E'§;{,E5f§${'E:-§g {*§:;%€:~::3::e=5 abés 31:1: 33332;; cm :'€i<:<§;*{:§ '§haE. i§s::<'::;;é21.s?;£%<:§; Ezzzgé 19 iEI€giE:im21t.er ir1éiim.a<?:y with <:=m:% Bh'c1§.§E1.1'I1fI1E1 21I1gi"--1r1 é;r Es:£§.A§1 and kin are 2111:1<3yed exbcmiz the said fa<:t';," '21E:S'L: "
brought an I't';':C()1'd thaji f::1th€::' 0f .th¢ .x$.%'aS'.a1.i;3Q""
m'L:1r&ere:+d at scgnae point of £:ia:11£:f., ThAQLij§§1u"L_I€}figthj§'*€:fO.;3_$§ €XE}.{I1if1.';1fi0I1 of these xrsitzaessés "Was '~by:. prosecmiozi afier treating hdsti_1e _S€},_féi..,f"é1$ "ihe:ir* V knowledge of motive and th§:___ii:.f;:n::;11ati{j1i«given? to them. not oniy by A3, buff -19$?-7.5fthfigxl'i1£uzé"~?§tai1y Cienied the {Ease 01? the prosectuiicugyth_;1t i11.§(:i1:"i;i'1.iijng3§:é},»* between the dcseztciase:-d eznsd'E>§A7;Ea is t:f'1e"'(:éLuS<:*-- <>£..1[.£1e probiem. They have 211s0::;§e:ipi€'d AR' iiaforming PWZ3 about {he <§€:mmTi{<3*§;i.i-0:; 7.::>i"-.4vr?r1:,;;I'€i_c3;: They 211539 atatagoricaily &€F,ii{;?d ,5%E§_a;:;~i3-E;ii:';<;.ffia;'; .r€::~:s;ids3m: caf A.G'CaE01":y Sf £{y21<§ig€r:_>:;*..i:}i1:>rmi:":§: ':§<:"r5:m h<}w' the a<:s:z:.${:ed Z\Z"<}$,§. and Z v»c%:aS(t:i ¥:;he§"'~:£<:;::_§:;::S<3d on filéséz' mam? {E:'y'{3§§;' at {he '§§':$f.ig;;7s,:,iQ1*:«_Eéi a€::?use€i ?%§0:~;'3 zmé =3; and haw '§l§'.i€3'§' .Z:i§5E§€'i'Z1§':.€{§ :';%}.§i'i"i ifiifiS€fIT.i§§'EiE1éfiZ€i?E:sf w'§.t§3{::§.2€,. h€:2:r"i;1;_§ her g>§€:~;w1.:§_§:z*;_;§, 'E"ir:z=:~:*'z':;:£"{}:":;*.? §:§":_:;% ;§m:=;e;%:%:.:€4§:;§& :><J5..s;; :":€3€: %£.§3E¥E? E10 " '§3E'§f£«;;,§ {ism :'€?:":{,}:'£§, E1226 a-:E§::é;;«:é<é ::1s2E:i"-2:6 ;:;§;::a,§§:;5;%'. iihf? 2i{11'iTt%E%€{§ n ' 20 pa-trs;m"'::'3 as Grigimaiiy disc1:>se:d in f',:i'1€ C{)i"}}1}'§'£i'<'L,-i.I:}j:~.-€}"§;V,:.f'-hf?' C<)mp1a,.iI1a.nt,. PW11 is r10r1::>. eivfihe-,1' t:lt1a:1_ {}f €h<é__ b' dectesased.
16. Then ("2{}1"i1iI"1§_>5,f'L.£"'3: th€§.._ {>:x»'ide1:;Lfe. c)f 2;)t:I.r'1er"4 witnessses regarding this _§1l£§f1e-- relevani witness: Acctordirzgv ",Ts,.-rA§:_<Vsi assisting her {:9 ciaim 21 Shaffi Iga;{§(tused persons, but she with the de:cea§_¢_c_:}.: Vexaminatiion of this xx,;i%,11§;~:,%g; ._ did not Eead to any disc1:>s'1;:'1~fi#of the progemxtionn During €4h€<3pr0's:s f3X2"i};'I1i3"££:1fi{?I},, She iioitaily denies ihe €n£mity' sf » §1€:<::;:~.~:(:C§.féfig; 1 to 4 ta} aélimimaie me éé3{?€.:3&1S€'";'§ fmni E.hi:e:. '2:€<}':*§d£V "Z'"E';e§f::9§2>r§é, thaugix ghfi Speaks Ehai an the 3}}. fats ciagé {}{'3G ,.§,2086, deééaéaged Eff; hair hmifirs at; 9 arm, §-;§3e <:i'Tié:"}-. n::>£: :~.~3up§}{§'r{. iihe e:a:<;€:% {)5 'iéiéé p';':3s:;5%<:a2i.§z>T;: 0:': 211339' fihex' ;;jiE-§§3€{T'°.§;
21 1?. "E'hen <:<:».m.in_;;; 1.0 t:.he (Ti£11.1E:§€ sf «:ié%'a.t.E: ".QE' dezceaszed. we-3 heme the €\}='id€RC(3' cf PW';"2'3aI}f"P¢1f._i} V' Pmbh:21}:a:: "i'Ir1e3re veers a21§mc)s€ ~~ii"1 "€.Xf.€Tf11£}.f. :iI1j4_vfie-s§.Vc:sHn the dead body of Mr'SI1i\?2111:1é1;d-s_1:9i:1g"t:}:1&.e1zi£§5PS.'S?~_ conducted by him. On (ii:-3;s«',v.s;:>é:'"{:.i_(3r1, ca:resp_<;;~:*a:hg with the £"r"a<:t.u1"e of £1516: évas «::u1:.;
the nasal bane bridgaéwé maxilla and mandible bafzesiifixferc was fractured 311d the A1} the injuries f(>Lzr1<:i é£iV"t3;<V.1a:<'{:Vf, w§:uféV"':;3*1_t.i m0r'(.m2r1 in nature. Acctercfiilg '£()Vir1if§V1'; has; GC2C1l.1E.'1"€3d on a<::c:<m.r:t of iifijuifies N03 : i13.d. ',2 *<a:§v'it;E§"€;:<}rres§p0§1dingg H11:,e3:ma,i i:1jL1r£es::. '=..Hig:}.§§:;pi::1io:'; ati On 14. 12.2006. at £119 1"'f:'q'L1f3Si', L._;>5f .E{}; _ Ea§}. " f%;.r§:.§sE1.ed §LiE"€'.E'§{;TI' <3pi.I:1i0:2 as per EX P38 <3§:p.§;:i:1i.§1;{_3jé:%:a'§. §.z"a_§s_2rie:;=.=.s Eltmnaé {:11 $1218 d€{t€i:&;'%i3C§ C{}'£,'§.]id '"e_ "'~?;a1pp:§'z;V_§v'iEh "'§f€321p€}f1S Eike l¥'I{}S.2 zmd 3, Efiuring {ha H:it:~"<2%=,:'~.:.5 e>;;2m2i.:':21'£;i{>:2. -sgéfivssiraé {;:2i%:z«;::1?<>2'1_:e; 1%-'§§fé': put; {:0 7i'§"§{;".
4 _,vg:*§i::':::*$.srs:%$ §:":{:%E:.:<:§§;ngg éihéé 5;:,:gg;g€:ss'i:§{3.:_"2 §:.E2zz:: the ;€_;2}z2r§s:.=§;:
' _\/"<ffT::v §%:aé.:§':<§ {E3} 2133:: {ii::a.{:% E*§s:}{:E§,r z'::é;_:s':.:E{i E22?:.p;}s:%':': :%;Z%":€:'2 as ';3e2':-:;:T3:i'2 22 f:i..1ES ac:cide:1t.a}I3; from :5: xncyvirzg :"n0t:<>r.' E1(?{'iO1'iTii}"1§.§ to him, it (.'.é1I.".£I"£(}T. mapper':
was; caust-3d by hcaavy vehicle N0. .10. In other xarcyrdg. VV lengthy s<~:ri0u.s5 ésrffori but i"10Vt:'fl"a§j1eé 'i.;§3H&1mag<': the evicierace sf this @2331: {its-<:t:<)1" death was 3. homicidal one e1n101._1mf_iVrag;§ 1::i~.rr1Li.if€i€ér.,
18. "§3'€'-®i&kz1()xx? whmiher the :'£::::overy 21": the instelnce of A2 Eifid fg31jg;;;€;e%%c1.:i.i0n 901.: pied with the €3vidc::1 C'<:V_<§f%%l()f Eetad to ihss atanciusion 'a}"1gf'_'A"i_ 2/,11'1: V& .resp0:1sib1€: for the OCC'L}.1'I'€'31'1(?€ :1:}1e2V1:{='.'i'E;{'>r:3§ they are gu:iEi:}2 of '5f}"i{:E axffeztnce ~AVF§:;:v:*:'1;'§:§a%:" 8€:{:i:§<):*: 302 maid with Se{":t,i<:>:1 34 G?
from P'.?'w!' E6', ingiéspendfiém méahazazx s>J%i}':1€;5;':s;<::s% 'éJ€'?§"'€'. e:Xz1;mi_ne<:E by the? ;):fz}5ese<::2§m:": ma, P156" I?! "".i;§§¥€%;._§§_g}g}a~25 He {§{::1.§.e::e; i'.§:e s:;z.:;;g§;e$t:§€}:T1 tézai, EEK E3"?. E4, .E.E>._ ~ 5%; E? '€5.7E?.§"{f d.z'*::m::': in §f:.i.s:-2 _§'J%I'{if:?§{i%ZE£':€3? 5:2: é'E":<=? E§'§f{}§'§'§"§éi'§ii{}E"§ gag of A1 emd A2 whiit-3: :"€r{:«:>ve:"ing M032 and §_.é¥3'4";~a§gi5sA examizaed {.0 speak about the I'€i't'C()\r'€I'}?" Qf "n-1:Jt,£§.r cf}-'«.:i"1e»; 9' MCL12 Lander Ex P41. He has:":de;§ i:x;:j's§e::~:>Jv;;§}r;;,z,V~:§i"
motor {?}?'C1€f in his pr'esem:€>r. .As3 z3."'zi;":a--¥'.i.er iT}f f¥£-1Ci,. P\2'g'['1~E%¥"'L Smt. Ixakshmi also has the prost-zcution that the' H;lSbaI1d.
19" THC?) :i0n}i.11.g.§_ fgcj we have: the evid,er:c:e The perusal 0f evidengg jVUf éhoxv he was neiiher SL1ppé%§'i.i:7%§§A 133:' the defence. The way he has gliftifii' z3vié'f§f3i§§§' t;h<:~ Court Wouid definitfily %nd_§;j<%2i"L@, he ggjgliréz evidexice hailflheartedly befare §f.h(-3 {,7'.{_}VL1;::*E:'.;»".L:A¢f':,§é:{;rding ta) hinm an 30832806 21:1. A,C:,COE0ny " .::>f: __§ijh€*' <:E§':2.r:::a3:5":'Ei 0%' I}&:><:£urg._3,fa §}()§i{3€; he xvegaé. £:':ITi€'§ Saw a ée={é1"ri b{>dy' €}£' 21 mgie §}€r&;0:1.; he §1(>{}k five §3}1{}iLG§,{T2}.}3E}§§.; H 2: my 2159 at EX P??? Eli a:£";{§. 3?' a:z.:';;{i the: €)€.§"a.é*:1" p§":<3{.<>§;ra.§3%":s :'»j:_:9%:éA 22:: Ex E32'? zméi 28, ;--'a{t<tm'°:ii:'1;g' E9 EEEZTE, a.gg:é:": {:31 V 'E.§{};:23{}{}€§9 22:'. EIEEEE _";*€:a§.1:€s': <3?' {f§3'L hi? 1.2%-'<-,*:::3"£: 3%."; ':E":éi% P<}ii.<:e §%»;
%;%1€"4':'«:.§§§;jss:};}s §i*:«v...:3.2€ ph{:mg_z:apE1 24 St.a"£.ion fmm \>v%1<:<=.:"r3 ht: W218 *;,3.ke3n 11:: zX.€};.€li{;?ic§:1y§ Kyrzléigerea. Acctardizgg {(3 him. they as;k€d h£rn;'"{<-->« phoiiographs of kxaife and cIr1.0ppe:r. A/§.'1'l§3'¢,F.C7§(3]ff;3V, .}1E%_ 'i;r§0:I?;.A photc>graph of them. He _f:2.'fi"iti;1:c%:'A ._Sé1},?£~31' weapoirs were in the thorny bL:si'1{:sL--_ He iCi::I1"i.ifi€:%--fba;rfée~_ photogmphs, which are? 2.1% E'g§§~V..P15,."'1£5 a1I}€:i-.:.?§VS¥.,"""I"~ie? was"
man: enquired by the police, fqfli-3_»::§§re fihe_per$;511s, who teak out chepper §%I3}'}:f'~f3v"..':}If'}._(Ii._f};€?'did not give any statement; rsgarding ~:V.b.;_c--"s€1£ci not identify M02 :«.1z1d which he had takezil Qhi}§(i1gI:*-f§;;}§i.$ '011j'???{j} "A<tCordi11g $9 him.' the gmrgoxis, T°é;A%.h..r.5;T _§}3'G1g{TiVt.t?'§':5"'€,'§%;}.'§l thewknife and chapper ififfiffi seen 2:i:7E:«;«PEf_§ ~§*{"0wev6:r, he Says afiézr ioaking at 53 zmai }&§2 '§é:§%f}:£'&%"v.§:E:§§ Csmrég he eitannoéi Say vJ}:é;3%.E2:-3r .':'1I"€f A1 and A2.
}'§;.§:3::;3r:d'ivn§g' :fi'.'{:=_§:~:'m at Ex ?24§ A} zmd A2 am \'§€'f€\EIE.a Gr:
§}:'%:*:;':sa.§ '<;--f{-' jfi}'s::%ss<-3 <§<}{:::2n3z;%r:i;$, 2-we :2:3f;'.é;>. ihaé; 22:: EX 9%? ii-'E'i{} .i.:::: 3:. éméi zaxha £2 s.%.rI~":m=: :zzz2_:'%§i%{"§, ?r32;.:E: ihc aame E3 X ':";:':«€:%";i;::§Eé:<<%€.<:<§ in 32:2: 6&4-°§<f%a:-?£a:::{: 23%': w?:<>:~:;§i E::ssé;.a:zz?:% £322 ggzizé 27 Ac:<:<>:*d.£:1g {:0 him, he «Lise:-1» 110$ k:1(>w any 011:3 siéfen in iheséé phefcographg; From the entire €V'ide:n<:é»'(;f:§".:his '£»ViiZI}€SS; he is I101: dfififlitfi abcmt, what h_a's;. ~ and 1Vh€iI1 he: teak the ph:>t.:)gra.p»h,_,< A:e; M2'i.Ifeéid.§?"V' above. hté was not able tic) say i!q'h0;~&x.ra7s ':~i>,eft*:A:f1V"e-1t.'P§:':__ and P16, As a matter of fac;t., EX'--P1E3 1'€%fi3:'1i~ecf1"u to (me 03.' the accused t;e1kif1g__{ju_t, so.ri:e:i.hi.{1g§,'f1'L:§tfi"a bush"
and EX P16 shows both CF_'_I V"-:.»1::d_» 011:3 Ofvfh€f§£ZCC":'i,tS€3Ci holding; a Chopper: '*T3'1e,re. is;n'€i--.VLjpht;tog'raph 0f knife bcsring recovésred at th€:A.;1.1V.§E:§§_e<:i._$pc}E'..;'~;Ai:;..'}§::sf P29, is part 0f the bl1Sh? \?'.7}"_'.1V63I"§f"&«*;f'f§.'i".IV?V1:'* dii"fifi:111f§:y¢_ i>iié':::e1:1 S66'. 3 p01'tiOI1 of szthmpper, '{V"}LT3gv:-'.'E§§V';§§(V)ti \J{zh<:,1*:<§-VLf;§.:i;é5;¥"'bV--L:i~§;;h shmvra at Ex E329 and Ex PL5 £6' e1§'Esé:_§:'2;1':ir:a:>i..B%é Siiaiifd, According E0 P\?v".i6, -.%1s;:«. aifei-SV '2ié};'i<;é%:i.__{f:).take ph{>i:<;>gra§:2h of {the 'm§$h a;.11€i at E'.§1%;:.2._7E t'§me3_ é%:s:i:?s:~.;'§Lf: him 21:21} p{>1Ea":€> 2110 {me was €he:i%V§_,> E56 d;af€5:=ss=_.t:<;t spee>.E«: A1 anéi 5&2 being: p;*::3s3z3m?, He » :::£:;:s-7:55;; :1z}E2.%E»-:.:':§;:12; w%t:€:§': Ex PELE» was ':':22_E«:€~1'2 Em? zmggway at".
?§X?"._E?f b:2s~:§%: E';'s>:";:'; 1.-%;§";s%::'{;% E%x'§{};:'§ zméi fa§.{§=fi; Séifiiéi 'ate E1:-'€§.":.-*"%L~' §}§"5€€'1i{f§f{i ES .::{,:£. '"§7'E1::::i€:E"1:::;*:=: EE"m'{?: is 33:; xv,» zafié £§--4x §3'L:E: :f{:;r iihéa ea,-';Z{ic=3:":«:':<:=. 0%" FEV5, fig": {Q39 31
24. In the: presem €38.86, CirCun1s£,a_11c€S reliezi on by V' :_mt,u1'€ and we h21V-"G alreaciy E1'<ii*'fi,A'i.1§:€; u at" PW15 does not inspire 11-i,:i}Iv_:a%§-- Véi"ge'£1t1iné ' 'W'ii',11€S8. Vv'ht:n PW1€~_§:c>:.1I§i"b%§fixéitigj'to ;é«p'e:21_1«;";1b0ut the 5sc:;»<:a1ied recovery? ii; the mie played by the inve$ii:<§§ti11g the investigation against: 21c':C:'u }:i;=:_rsm.i::s_- V. V ;----~ .':f;1ied cm by the 1<--:a.'med <:ouns<§,i indic.at.e that 'Wh€I1f3V(3}' F€i:,'f{}YC'§_"y mixer}. ass 3: s01.itary pi€C€ Gf evidence ' weak in 'r1at::_1re, :?21.m:0t be file: basis 0f €:E1é5: ae<1us<3ci. 1:: the pressgmz {:2-:'§'~;e:e §?'.'«'%*'E=a'V'%12zs mrrzeci %1<)s?c.iEa>. €10 €:$.E';abii§s?1 c<3mp£ic:é.y 0"? 7;V}§'21yé%<i by ;f%.~i§ am} Aw'; {?rz3z.:E§§_ 229:. 33:52 <:$E:2zE3Ei.5h::ai E33; §:%}{% " ;}z'<§5;:%<:::'§',§.<:zt:. "'E"'§2e;:':;'7§7::::>:'§.-*x E}":a;%3z' airs .27:<:%.{'§_*:,;.§%§'.:=é{E by §;§".:{=: §i.§'§§é'.3i§ 2»'\.A c<}ur*::. '£'1'1z':%:"<;%:fi:>rt:, the £3vis:i~€<1f1ce cm :.'&éC<>rd of F»/I.O:s.2 and. 2 which 1:; done und.9:'_"»$i,:$p31;;?i0us.«V C'_ifC'L1fl'1S'E.3.I"IC:€S as Stated ab()vé; 21If1,d jj.{:~éai:a1b1'13.h'11:£<;3L;:E.,,pi' biaod gmup of the de<7e21se:1.4_as 'C'fl_\3§::11'Id1»ri'-23334:' 1*e';§;:dVt,::_--"L. the Conciusion i,ha.i AA}; arid are réspcrisibvige for the murder of the dhe<:<3a1se.d';" '
25. i1?0"1311a,ny_21r1g1eg Viif'i;<-3 I'f;'2Li-3OI1iI"i§_§ 0%? the trial court i7c:.f"--r::i:;t1ViL:i;i'r3g"£X> Iujiangi A»2 doea not: Convince us that it, i;:»:-- a'7:i3:o*11i:d_ ':*i3*_;i$£3r1ir1g;{. '1"h@rs3fQr€,x W'<':': are of the epririicn V ji:dgmer;ij"_.»L. cf <:0r1Vict;ior1 and order 0f $em%.§:nC@ 2:g_§,f::1iEr13.i; A: 1: amci AW2 xvarraratsg ir;terfer€:r;<::e.
-- §%;€:<:<}rdingEy, the apgmai £55 aimwedg s;::5€'.€:i§1g .r::.Si::E;+3 '€h:§"_j--1:;aigh1€r:t: {if com:i<2%,i0:: and <>':':fi;€r sf ;€;%€f§.'2'{'.€E§{t€ ;}e1§$--:§{i"'v.§b3?'4':ihs% F213? 'E'::'aCi<; €£>Lzr?:.»E§L §%.:<:.i{:§'11,1§: in SE. , :a;g;,1.§;§ia 2?. AppeI}a:'1is:; I and 2. vi;«:. :'x4<:~:;1;3.ii».¢_4:-;.nd E'Jabi$ab, bath 55:31:55 of Imamsab Malia. fi:"L1--fi'd_ffic':_{', g__§ui§t.y cf the céharges Ievelied V;;g';1i11st-"'t4'I}'<3:i1.égnpti. E3:¥f€ zigfirezcted {,0 be set at Iibe_rt'y f{)ff.i'1:'€;£'ii§ 3 .' ~