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State of West Bengal - Section

Section 31 in The Bengal Agricultural Debtors Act, 1936

31. Settlement of debts of a member of a Co-operative society. -

No settlement under this Act of the debts of a member of a Co-operative society registered under the Co-operative Societies Act, 1912, who owes any amount to such society, shall be valid without the previous approval in writing of a prescribed authority.