Section 33(11)(c) in First Statutes of the Jai Narayan Vyas University Jodhpur

[Cites 0, Cited by 0] [Section 33(11)] [Section 33] [Entire Act]

State of Rajasthan - Subsection

Section 33(11)(c) in First Statutes of the Jai Narayan Vyas University Jodhpur

(c)meeting the expenses in connection with the illness, including where necessary, the traveling expenses of the subscriber or any person actually dependent on him/her,

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State of Rajasthan - Subsection

Section 33(11)(c) in First Statutes of the Jai Narayan Vyas University Jodhpur