Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of West Bengal - Section Section 287 in The Chandernagore Municipal Corporation Act, 1990 287. Repeal. - The Chandernagore Municipal Act, 1955 (West Bengal Act 18 of 1955) is hereby repealed.
