Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 4] [Section 20] [Entire Act] State of Bihar - Subsection Section 20(a) in The Bihar Prohibition And Excise Act, 2016 (a)must be a citizen of India or a company registered in India;
