Supreme Court - Daily Orders
Dr. Anant Prasad Jaiswal vs The Birsa Agricultural University ... on 4 October, 2023
Bench: Abhay S. Oka, Rajesh Bindal
IN THE SUPREME COURT OF INDIA
INHERENT JURISDICTION
REVIEW PETITION (C)NOS. OF 2023
[Diary No.20902 of 2023]
IN
SPECIAL LEAVE PETITION(C) NOS.4142-4143 OF 2023
Dr. Anant Prasad Jaiswal …..Petitioner
Versus
The Birsa Agricultural University
Through its Registrar …..Respondent
ORDER
Application for listing the review petitions in Open Court is rejected. Consequently, application for permission to appear and argue in person does not survive and stands disposed of.
Application seeking recusal from hearing of the case is rejected. Delay condoned.
We have perused the Order dated 24th February 2023 which has been sought to be reviewed. There is no error apparent on the record. Even otherwise, there is no ground for review.
Review Petitions are dismissed.
………………………………..J. [ABHAY S. OKA] ………………………………..J. [RAJESH BINDAL] New Delhi.
October 04, 2023.
Signature Not Verified Digitally signed by Anita Malhotra Date: 2023.10.05 19:44:09 IST Reason: R.P.(C).D.No.20902 of 2023 ITEM NO.1004 SECTION XVII
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
REVIEW PETITION (CIVIL) DIARY NO(S). 20902/2023 IN SLP(C) NO. 4142-4143/2023 DR. ANANT PRASAD JAISWAL Petitioner(s) VERSUS THE BIRSA AGRICULTURAL UNIVERSITY THROUGH ITS REGISTRAR Respondent(s) (IA No. 102275/2023 - APPLICATION FOR LISTING REVIEW PETITION IN OPEN COURT, IA No. 102274/2023 - APPLICATION FOR RECUSAL, IA No. 102277/2023 - CONDONATION OF DELAY IN FILING REVIEW PETITION, IA No. 102276/2023 - EXEMPTION FROM FILING C/C OF THE IMPUGNED JUDGMENT AND IA No. 102273/2023 - PERMISSION TO APPEAR AND ARGUE IN PERSON) Date : 04-10-2023 These matters were circulated today.
CORAM :
HON'BLE MR. JUSTICE ABHAY S. OKA HON'BLE MR. JUSTICE RAJESH BINDAL By Circulation UPON perusing papers the Court made the following O R D E R The Review Petitions are dismissed in terms of the signed order.
Pending application stands disposed of accordingly.
(ASHISH KONDLE) (AVGV RAMU)
COURT MASTER (SH) COURT MASTER (NSH)
[THE SIGNED ORDER IS PLACED ON THE FILE] R.P.(C).D.No.20902 of 2023