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[Cites 0, Cited by 0] [Section 12] [Entire Act]

State of Jammu-Kashmir - Subsection

Section 12(4) in The Jammu and Kashmir Baba Ghulam Shah Badshah University Act, 2002

(4)The term of office of the members of the Executive Council shall commence from the date of election, nomination or appointment, as the case may be.