Legal Document View

Unlock Advanced Research with PRISMAI

Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 12A(3)] [Section 12A] [Entire Act]

Union of India - Subsection

Section 12A(3)(e) in The Merchant Shipping (Prevention of Pollution by Oil from Ships) Rules, 2010

(e)"Waterline (ds)" is the vertical distance, in metres, from the moulded baseline at mid-length to the waterline corresponding to 30% of the depth ds;