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[Cites 0, Cited by 0] [Section 27(1)] [Section 27] [Entire Act]

State of Assam - Subsection

Section 27(1)(xiv) in Cotton University Act, 2017

(xiv)One Dean of Faculty to be chosen by the Vice-Chancellor from the Deans of Faculties of the University for a period of three years, by rotation according to seniority;