Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 5] [Entire Act] State of Punjab - Subsection Section 5(2) in The Punjab Non-Trading Companies Act, 1960 (2)Sections 4 and 22 of the Punjab General Clauses Act, 1898 shall apply to the repeal of the provisions specified in sub-section (1) as they apply to the repeal of a Punjab Act.--------
