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[Cites 0, Cited by 0] [Section 3] [Entire Act]

State of Gujarat - Subsection

Section 3(c) in Gujarat Electricity Regulatory Commission (Fees, Fines and Charges) Regulations, 2005

(c)Persons making payment of fees in accordance with these regulations shall submit the details of remittance as per the Form-I to these regulations, within three days of making such payment.