Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 27(2)] [Section 27] [Entire Act] State of Goa - Subsection Section 27(2)(ii) in The Goa Value Added Tax Act, 2005 (ii)No sum from the Fund shall be paid or applied for any purpose other than the one specified in clause (iii).