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[Cites 0, Cited by 0] [Section 178(2)] [Section 178] [Entire Act]

State of Rajasthan - Subsection

Section 178(2)(a) in The Rajasthan District Boards Act, 1954

(a)regulating the erection, re-erection or material alteration of any building which abuts on or is adjacent to any public road or place, or property vested in the State Government or the Board;