Bombay High Court
Shri Waman Pandurang Chumbhale vs The Administrator, Cidco And Anr on 24 April, 2019
Bench: S.C. Dharmadhikari, B.P. Colabawalla
IN THE HIGH COURT OF JUDICATURE AT BOMBAY
APPELLATE SIDE CIVIL JURISDICTION
WRIT PETITION NO. 9434 OF 2016
Shivaji Pandurang Chumbhale ....Petitioner
V/S
The Administrator, Cidco And Anr. ....Respondent
WITH WRIT PETITION NO. 9447 OF 2016 Kalpana Shivaji Chumbhale ....Petitioner V/S The Administrator, Cidco And Anr. ....Respondent WITH WRIT PETITION NO. 9445 OF 2016 Shri Waman Pandurang Chumbhale ....Petitioner V/S The Administrator, Cidco And Anr. ....Respondent CORAM : S.C. DHARMADHIKARI & B.P. COLABAWALLA, JJ DATE : 24th April, 2019 Page 1/2 ::: Uploaded on - 24/04/2019 ::: Downloaded on - 25/04/2019 08:38:26 ::: P.C. :
Due to paucity of time the matter is adjourned for admission. Ad-interim relief if any to continue till then. Stand over to 12.06.2019.
( FOR REGISTRAR JUDICIAL - I ) Page 2/2 ::: Uploaded on - 24/04/2019 ::: Downloaded on - 25/04/2019 08:38:26 :::