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[Cites 0, Cited by 0] [Section 12] [Entire Act]

State of Uttar Pradesh - Subsection

Section 12(1) in The U.P. Intoxicating Liquor Objectionable Advertisements Act 1976

(1)The Uttar Pradesh Intoxicating Liquor (Objectionable Advertisements) Ordinance, 1976 (U.P. Ordinance No. 6 of 1976) is hereby repealed.