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[Cites 0, Cited by 0] [Section 22(2)] [Section 22] [Entire Act]

Union of India - Subsection

Section 22(2)(b) in Canara Bank (Employees') Pension Regulations, 1995

(b)suspension, where it is immediately followed by reinstatement, where in the same or a different post or where the bank employee fies or is permitted to retire or is retired on attaining the age of compulsory retirement while under suspension;