Section 20(1)(iii) in The Goa, Daman and Diu School Education Act, 1984

[Cites 0, Cited by 0] [Section 20(1)] [Section 20] [Entire Act]

(iii)has mismanaged the affairs of the school or has misappropriated or has misapplied any money standing to the credit of any Fund of the School, or

Legal Document View