Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Jharkhand - Section Section 6 in Bengal Drainage Rules 6. The accounts of expenditure in the Public Works Department will similarly be kept separately for each "scheme", the charges being in the first place passed to debit of a special advance head to be opened upon the books of the Examiner.
